High Courts08 Dec 2020Dismissed
Ganesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0050
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 10 of 130
High Courts08 Dec 2020Disposed Of
New Vishal Himachal Goods Parivahan Sahkari Sabha Simit Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0049
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 37
High Courts08 Dec 2020Dismissed
Vijay Kumar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts08 Dec 2020Disposed Of
Prem Singh Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0047
High Courts08 Dec 2020Disposed Of
Sanjeev Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0046
Indian Penal Code, 1860 — Section 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts08 Dec 2020Allowed
Sunny Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 61, 85
High Courts08 Dec 2020Dismissed
Ravi Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts08 Dec 2020Dismissed
Bhag Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0042
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 25, 29
High Courts08 Dec 2020Dismissed
Aslam Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts07 Dec 2020Allowed
Santosh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0033
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 437A
High Courts07 Dec 2020Disposed Of
Arman Singh Vs State Of HP
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0032
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Dec 2020Disposed Of
Ritu Sharma Vs Himachal Pradesh University & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0031
High Courts07 Dec 2020Dismissed
Rajinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0030
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 154, 161, 167(2), 173(2)
High Courts07 Dec 2020
Sumati Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0029
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts07 Dec 2020Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 154, 161, 438Indian Penal Code, 1860 — Section 323, 354B, 354C, 376, 452, 506, 509Information Technology Act, 2000 — Section 72
High Courts07 Dec 2020Dismissed
Karamvir Vs Narcotic Control Bureau Chandigarh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 28, 29, 60, 67
High Courts04 Dec 2020Dismissed
Jitender Singh Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts04 Dec 2020Allowed
Sanjay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts04 Dec 2020Allowed
Nisha Thakur Vs Radha Devi And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0026
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 6 Rule 15, Order 6 Rule 15(2), Order 6 Rule 15(4)Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 94(3)
High Courts03 Dec 2020Disposed Of
Ram Kumar Vs Kewal Kumar & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0036
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2