High Courts08 Oct 2020Disposed Of
Sunny Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 38 of 130
High Courts08 Oct 2020Disposed Of
Pawan Kumar @ Gora Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 313, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts08 Oct 2020Disposed Of
Pyare Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts08 Oct 2020Disposed Of
Reena @ Naina Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0055
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts08 Oct 2020Disposed Of
Yuvraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 25
High Courts07 Oct 2020Disposed Of
Kamlesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0346
High Courts07 Oct 2020Dismissed
Jasmer Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0345
High Courts07 Oct 2020Disposed Of
Gopal Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0342
High Courts07 Oct 2020Disposed Of
Jai Gopal Lodta Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0337
Constitution Of India, 1950 — Article 14
High Courts07 Oct 2020Dismissed
Kashmira Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0336
High Courts07 Oct 2020Disposed Of
Kamlesh Kumar Vs Anil Kumar Khachi And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0334
Constitution Of India, 1950 — Article 226
High Courts07 Oct 2020Disposed Of
Atul Pundir And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0333
High Courts07 Oct 2020Disposed Of
Raj Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0332
High Courts07 Oct 2020Disposed Of
Sanjay Kumar And Others Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0331
High Courts07 Oct 2020Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0330
High Courts07 Oct 2020Disposed Of
Anil Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0329
Indian Penal Code, 1860 — Section 323, 392United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts07 Oct 2020Allowed
Bhag Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0328
Code Of Criminal Procedure, 1973 — Section 438, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 18, 37, 61, 85
High Courts07 Oct 2020Disposed Of
State Of H.P. & Others Vs Basant Singh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0327
Constitution Of India, 1950 — Article 14, 16, 21, 226, 227Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts07 Oct 2020Disposed Of
Kuldeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0326
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29, 37
High Courts07 Oct 2020Disposed Of
Vipin Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0325
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)