High Courts07 Oct 2020Disposed Of
Rahat Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 40 of 130
High Courts06 Oct 2020Dismissed
Suchetan Bansal Vs Indusind Bank Ltd. And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0311
Constitution Of India, 1950 — Article 12
High Courts06 Oct 2020Disposed Of
Swaroop Kumar And Ors Vs B.K. Aggarwal And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0309
High Courts06 Oct 2020Dismissed
Jai Prakash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0305
High Courts06 Oct 2020Disposed Of
Sanjeev Thakyal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0304
High Courts06 Oct 2020Disposed Of
Randhir Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0303
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts06 Oct 2020Disposed Of
Neem Chand Vs Ram Subhag And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0301
High Courts06 Oct 2020Disposed Of
Gurdarshan Singh Dhadwal Vs K.K. Pant And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0298
High Courts06 Oct 2020Disposed Of
Vijay Kumar And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0296
Central Civil Service (Pension) Rules, 1972 — Rule 5(2)Fundamental Rules Vol-I — Rule 48, 48A, 56(j), 56(k), 56(l) , 56(m)
High Courts06 Oct 2020Disposed Of
Gurdev Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0293
Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal State Non-Technical Services) Rules, 1972 — Rule 5(1)
High Courts06 Oct 2020Disposed Of
Rajesh Kumar Vs Rakesh Kumar Verma & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0292
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts06 Oct 2020Disposed Of
Devinder Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0290
High Courts06 Oct 2020Disposed Of
Rewati Ram Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0289
Code Of Criminal Procedure, 1973 — Section 154, 173, 482Indian Penal Code, 1860 — Section 323, 325, 504
High Courts06 Oct 2020Dismissed
Solan District Co-Operative (Marketing & Consumer) Federation Ltd Vs Ram Lal
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0288
Himachal Pradesh Administrative Service Rules, 1973 — Rule 23Himachal Pradesh Co-Operative Societies Act, 1968 — Section 72, 94
High Courts06 Oct 2020Disposed Of
Hachu Ram & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0287
High Courts06 Oct 2020Allowed
Kesar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0286
Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal State Non Technical Services) Rules, 1972 — Rule 1, 5(1)Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(3)
High Courts06 Oct 2020Dismissed
Prem Lal Vs Nand Lal
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0285
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Specific Relief Act, 1963 — Section 34, 36, 37
High Courts06 Oct 2020Allowed
Girdhari Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0284
Code Of Criminal Procedure, 1973 — Section 438, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 3(ii), 18, 29, 37
High Courts06 Oct 2020Disposed Of
Ashraf Zaidi Geelani Vs NHPC Ltd And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0046
High Courts06 Oct 2020
Chamal Lal Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0045
Arms Rules, 1962 — Rule 51(b)Arms Act, 1959 — Section 3, 17, 17(3), 17(3)(c), 18, 21(1)Indian Penal Code, 1860 — Section 34, 332, 341, 342, 353, 363, 366, 376, 392, 448, 504, 506