High Courts05 Oct 2020Disposed Of
Ajay Sharesht Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0269
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 42 of 130
High Courts05 Oct 2020Disposed Of
Praveen Kumar Vs Himachal Pradesh Transport Corporation & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0268
High Courts05 Oct 2020Disposed Of
Bhagat Ram Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0267
High Courts05 Oct 2020Dismissed
Ramesh Chand Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0266
Himachal Pradesh Allotment Of Government Residences (General Pool) Rules, 1994 — Rule 7, 8, 8(2)
High Courts05 Oct 2020Disposed Of
Mandir Devta Kasraj Marfat Mohtmim And Others Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0265
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3(zb), 41, 64, 80, 95
High Courts05 Oct 2020Disposed Of
Jia Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0263
High Courts05 Oct 2020Disposed Of
Dhani Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0262
Constitution Of India, 1950 — Article 226
High Courts05 Oct 2020Disposed Of
Dr. Vinod Kumar Mehta & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0261
High Courts05 Oct 2020Disposed Of
Babu Ram Vs Managing Director, Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0036
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts05 Oct 2020Disposed Of
Ranit Dhiman And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0035
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 324, 420, 427, 452, 454, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts05 Oct 2020Dismissed
Mohit Sain Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0034
High Courts05 Oct 2020Allowed
Seema Azad Vs Bishan Dass
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0033
High Courts05 Oct 2020Dismissed
Sehzaad @ Sulla Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0032
Indian Penal Code, 1860 — Section 34, 201, 323, 366, 376D, 506Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts05 Oct 2020Disposed Of
Kiran Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0031
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts05 Oct 2020Dismissed
Shaul Borov Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0030
High Courts05 Oct 2020Disposed Of
Dinesh Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420
High Courts05 Oct 2020Disposed Of
Tilak Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts05 Oct 2020Dismissed
Manjeet Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0027
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts05 Oct 2020Disposed Of
Aman Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts05 Oct 2020Disposed Of
Munish Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21