High Courts01 Oct 2020Dismissed
Dayal Chauhan Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0009
Constitution Of India, 1950 — Article 12, 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 44 of 130
High Courts01 Oct 2020Disposed Of
Ram Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0008
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 376, 420, 506, 508
High Courts01 Oct 2020Allowed
Shubham Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22Indian Penal Code, 1860 — Section 34, 323, 324, 341, 382, 504
High Courts01 Oct 2020
Karam Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0006
High Courts01 Oct 2020Disposed Of
Anil Raj Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0005
High Courts01 Oct 2020Disposed Of
Aji Ram And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0003
High Courts01 Oct 2020Disposed Of
Athulimaya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29
High Courts01 Oct 2020Dismissed
Shanta Devi Vs Kaushalya Devi & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0001
Constitution Of India, 1950 — Article 133(1)(a)Indian Succession Act, 1925 — Section 372Code Of Civil Procedure, 1908 — Section 100
High Courts30 Sept 2020Disposed Of
Ram Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0474
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts30 Sept 2020Disposed Of
Dhani Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0473
High Courts30 Sept 2020Disposed Of
Ravi Shankar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0472
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts30 Sept 2020Disposed Of
Roop Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0471
High Courts30 Sept 2020Disposed Of
Nanak Chand And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0470
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts30 Sept 2020
Subhash Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0469
High Courts30 Sept 2020
Ses Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0468
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts30 Sept 2020Disposed Of
Labh Singh Vs Manmohan Sharma & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0467
High Courts30 Sept 2020Disposed Of
Mohan Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0466
High Courts30 Sept 2020Disposed Of
Mangal Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0465
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts30 Sept 2020Disposed Of
Gulab Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0464
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts30 Sept 2020Disposed Of
Bal Bahadur And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0463