High Courts29 Sept 2020Disposed Of
Jagdish Chand Vs State Of Himachal Pradesh And Another Jagdish Chand
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0441
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(3)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 46 of 130
High Courts29 Sept 2020Disposed Of
Gian Chand Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0440
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(3)
High Courts29 Sept 2020Disposed Of
Rahul Thakur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0439
High Courts29 Sept 2020Disposed Of
Ramesh Kumar Negi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0438
High Courts29 Sept 2020Disposed Of
Trishna Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0437
High Courts29 Sept 2020Disposed Of
Krishan Dass Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0436
High Courts28 Sept 2020Disposed Of
Sukhdarshan Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0475
Land Acquisition Act, 1894 — Section 4
High Courts28 Sept 2020Disposed Of
Sanjaya Sharma And Others Vs Kamlesh Kuamr Pant And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0435
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts28 Sept 2020Allowed
Jatin Nagar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0434
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 343, 344, 417, 420Mental Healthcare Act, 2017 — Section 107, 108
High Courts28 Sept 2020Dismissed
Hari Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0433
Code Of Criminal Procedure, 1973 — Section 164(5)Indian Penal Code, 1860 — Section 376(2)(I)(J)(L)
High Courts28 Sept 2020Dismissed
Subhash Chand Sharma And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0432
Code Of Criminal Procedure, 1973 — Section 154Indian Penal Code, 1860 — Section 34, 201, 302, 376Evidence Act, 1872 — Section 27
High Courts28 Sept 2020Dismissed
Krishna @ Kiran Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0431
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 173, 173(2), 173(5), 173(8), 178(8)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 36A, 36A(4), 36CIndian Penal Code, 1860 — Section 201
High Courts28 Sept 2020Dismissed
M/s Chamunda Construction Company Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0430
Constitution Of India, 1950 — Article 12, 226
High Courts28 Sept 2020Disposed Of
Aditya Rattan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0429
High Courts28 Sept 2020Dismissed
Pardeep Kumar Rathore Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0428
High Courts28 Sept 2020Disposed Of
Parkash Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0427
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va)
High Courts25 Sept 2020Disposed Of
Jagdish Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0419
High Courts25 Sept 2020Allowed
Veen Kumar Vs Collector, Kangra And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0417
High Courts25 Sept 2020Disposed Of
Ashok Kumar And Another Vs Yunus, Managing Director & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0415
High Courts25 Sept 2020Allowed
Sohan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0414
Indian Penal Code, 1860 — Section 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)Code Of Criminal Procedure, 1973 — Section 439, 446, 446A