High Courts25 Sept 2020
Tej Ram Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0413
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 47 of 130
High Courts25 Sept 2020Allowed
Surender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0412
Indian Penal Code, 1860 — Section 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts25 Sept 2020Disposed Of
M/s Oasis Enterprises Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0411
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts25 Sept 2020Disposed Of
Sarwan Kumar Vs Yunus, Managing Director & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0410
High Courts25 Sept 2020Disposed Of
Gagan Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0409
High Courts25 Sept 2020Disposed Of
Kapil Gupta Vs H.P.S.E.B. Ltd. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0408
High Courts25 Sept 2020Disposed Of
Kashmir Singh And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0407
High Courts25 Sept 2020Allowed
Kuldeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0406
Indian Penal Code, 1860 — Section 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts25 Sept 2020Disposed Of
Jai Pal Vs Yunus, Managing Director & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0405
High Courts25 Sept 2020Dismissed
Manu Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0404
High Courts25 Sept 2020Disposed Of
Het Ram Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0403
Indian Forest Act, 1927 — Section 52(a)(1)
High Courts25 Sept 2020Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0402
High Courts25 Sept 2020Dismissed
Sunita Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0399
High Courts25 Sept 2020Disposed Of
Rajesh Gupta Vs HPSEBL & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0398
High Courts25 Sept 2020Dismissed
Pariksha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0397
High Courts25 Sept 2020Disposed Of
Yudhbir Singh Rajput Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0396
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts25 Sept 2020Disposed Of
Andiritz Hydro Private Ltd Vs M/s Leond Hydro Power Pvt. Ltd
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0395
Arbitration And Conciliation Act, 1996 — Section 11, 23, 29A
High Courts25 Sept 2020Allowed
Barjinder Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0394
High Courts25 Sept 2020Disposed Of
Ses Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0393
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts25 Sept 2020Dismissed
Naginder Singh Vs Hari Dass Verma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0392
Constitution Of India, 1950 — Article 20(3)Code Of Criminal Procedure, 1973 — Section 41, 42, 43, 44, 46, 311A, 430, 436, 437, 437(3), 438, 439Negotiable Instruments Act, 1881 — Section 138