High Courts24 Sept 2020Disposed Of
Rounker Agriculture Cooperative Soceity Ltd Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 49 of 130
High Courts24 Sept 2020Disposed Of
Karam Chand Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0378
High Courts24 Sept 2020Dismissed
Amir Chand Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0377
High Courts24 Sept 2020Disposed Of
Kapil Dev Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0376
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 332, 353, 452, 506
High Courts24 Sept 2020Disposed Of
Naresh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0375
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 332, 353, 452, 506
High Courts24 Sept 2020Disposed Of
Manoj Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0374
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 332, 353, 452, 506
High Courts23 Sept 2020
Yash Pal And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0373
Constitution Of India, 1950 — Article 12, 14, 16, 16(1)
High Courts23 Sept 2020Disposed Of
Tek Singh And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0372
High Courts23 Sept 2020Disposed Of
Shashi Pal Amd Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0371
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Forest Act, 1927 — Section 32, 33
High Courts23 Sept 2020Dismissed
Rama Guleria Alias Kumari Rama Vs Collector, Mandi, H.P & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0370
High Courts23 Sept 2020Dismissed
M/s Digital Vision Through Its Partner Konic Goyal And Others Vs State Of Himachal Pradesh Through Drug Controller
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0368
Drugs And Cosmetics Rules, 1945 — Rule 57Code Of Criminal Procedure, 1973 — Section 2(g), 2(h), 94Drugs And Cosmetics Act, 1940 — Section 18, 18A, 18(d), 20, 22, 22(1)(b)(ii), 22(c), 22(1(c), 22(1)(cc), 22(1)(cca), 22(1)(d), 23, 23(5)(b), 23(6), 25, 25(3), 25(4)
High Courts23 Sept 2020Dismissed
Rahul Verma Vs Himachal Pradesh Board Of School Education And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0367
Recruitment And Promotion Rules, 2011 — Rule 10
High Courts23 Sept 2020Allowed
Ajay Kumar Alias Ganju Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0366
Indian Penal Code, 1860 — Section 363Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 311
High Courts22 Sept 2020Allowed
M/s Mondelez India Foods Private Limited Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0478
High Courts22 Sept 2020Dismissed
Kushal Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0345
Constitution Of India, 1950 — Article 14, 16
High Courts22 Sept 2020Disposed Of
Het Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0344
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 29Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Sept 2020Disposed Of
Avinash Vaishnav And Others Vs Central Board Of Secondary Education (C.B.S.E) And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0343
High Courts22 Sept 2020Disposed Of
Suman Sharma Vs Collector-Cum-Deputy Registrar, Co-Operative Societies And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0342
High Courts22 Sept 2020Dismissed
Harish Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0341
Constitution Of India, 1950 — Article 14
High Courts22 Sept 2020Allowed
State Of Himachal Pradesh & Others Vs Dr. Suman Sharma And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0340
Constitution Of India, 1950 — Article 14, 39(d), 309