High Courts22 Sept 2020Disposed Of
Dr. Ved Parkash Vs Nisha Singh And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0339
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 50 of 130
High Courts22 Sept 2020Allowed
Stephen Chidubem Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0338
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 2(a), 173(2), 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 29, 37
High Courts22 Sept 2020Allowed
Innocent Oluchukwu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0337
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts22 Sept 2020Disposed Of
Dr. Rattan Singh Chandel Vs Vivek Vaidya And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0336
High Courts21 Sept 2020Disposed Of
Jiwan Lal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0365
High Courts21 Sept 2020Disposed Of
Ghardeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0364
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts21 Sept 2020Disposed Of
Rikhi Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0363
High Courts21 Sept 2020Disposed Of
Raj Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0362
High Courts21 Sept 2020Disposed Of
Anil Pathik Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0361
High Courts21 Sept 2020Disposed Of
Brij Lal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0360
High Courts21 Sept 2020Disposed Of
Hukam Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0359
High Courts21 Sept 2020Disposed Of
Basant Kumar & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0358
Himachal Pradesh RTE Rules, 2011 — Rule 15Right Of Children To Free And Compulsory Education (RTE) Act, 2009 — Section 23(2)
High Courts21 Sept 2020Disposed Of
Madan Mohan Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0357
High Courts21 Sept 2020Allowed
Beni Madhav Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0356
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xiia), 20, 37
High Courts21 Sept 2020Allowed
Chandan Bhola Vs Priyanka
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0355
High Courts21 Sept 2020Dismissed
Ram Lal @ Raju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0354
Code Of Criminal Procedure, 1973 — Section 82, 164, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts21 Sept 2020Disposed Of
Ram Pal Sharma Vs Himachal Pradesh State Industrial Development Corporation Ltd
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0353
High Courts21 Sept 2020Disposed Of
Asrail Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0352
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts21 Sept 2020Disposed Of
Musafir Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0350
High Courts21 Sept 2020Allowed
Chandu Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0348
Constitution Of India, 1950 — Article 14, 38, 39