High Courts18 Sept 2020
Sarveen Chaudhary Vs Vijay Singh Mankotia & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0267
Code Of Civil Procedure, 1908 — Order 39 Rule 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 52 of 130
High Courts18 Sept 2020Dismissed
Dr. Rajesh Kumar Sharma And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0266
Constitution Of India, 1950 — Article 14, 16, 32, 141, 226
High Courts18 Sept 2020Disposed Of
Satya Parkash Vs Himachal Pradesh State Electricity Board Ltd. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0265
Constitution Of India, 1950 — Article 226
High Courts18 Sept 2020Disposed Of
Labh Singh Vs Ram Singh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0264
High Courts18 Sept 2020Disposed Of
M/s Ancient Infra-Tech Pvt. Ltd Vs Union Of India
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0263
High Courts18 Sept 2020Disposed Of
Tehal Singh @ Tek Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0262
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts17 Sept 2020Disposed Of
General Manager Vs Tej Singh And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0369
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)(d) , 10(2A), 10(4), 33(C)(2)
High Courts17 Sept 2020Dismissed
Amar Nath And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0283
High Courts17 Sept 2020Allowed
Balak Ram Vs Secretary (Forests) To The Government Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0282
Administrative Tribunals Act, 1985 — Section 21
High Courts17 Sept 2020Dismissed
Amit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0281
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts17 Sept 2020Dismissed
Jeet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0280
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Sept 2020Disposed Of
Anu Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0279
High Courts17 Sept 2020Allowed
Ashwani Sharma @ Ashwani Gautam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0278
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 418, 420, 465, 466, 467, 468, 474, 477Code Of Criminal Procedure, 1973 — Section 173, 173(2), 437(A), 439, 446, 446A
High Courts17 Sept 2020Disposed Of
Gopal Singh Vs Himachal Pradesh Road Transport Corporation & Anothers
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0277
High Courts17 Sept 2020Allowed
Kashmir Singh Vs Himachal Pradesh Road Transport Corporation & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0276
Industrial Undertakings (Development And Regulation) Act, 1951 — Section 18A(1)(a)
High Courts17 Sept 2020Disposed Of
Archana Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0275
Constitution Of India, 1950 — Article 226
High Courts17 Sept 2020Disposed Of
Sunita Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0261
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161
High Courts17 Sept 2020Dismissed
Vikram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0260
High Courts17 Sept 2020Disposed Of
Shashi Ram Pun Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0259
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 29, 37
High Courts17 Sept 2020Disposed Of
Megh Singh Thakur Vs Bharat Bhushan Katoch
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0258