High Courts16 Sept 2020Dismissed
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0289
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 54 of 130
High Courts16 Sept 2020Dismissed
Truck Operator Union Rohru Vs Himachal Pradesh State Co-Operative Marketing And Consumer Federation Ltd. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0288
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts16 Sept 2020Disposed Of
Dharam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0287
High Courts16 Sept 2020Disposed Of
Himachal Pradesh Power Corporation Ltd. & Another Vs Indira & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0286
Land Acquisition, 1894 — Section 5, 11, 17, 17(3A), 18, 19, 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(d)
High Courts16 Sept 2020Dismissed
H.P. Bus Stand Management And Development Authority And Another Vs Lalit Kumar
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0285
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
High Courts16 Sept 2020Disposed Of
Darshan Singh Vs Suman Vikrant, Engineer-In-Chief (I&PH) And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0284
High Courts16 Sept 2020Disposed Of
Yash Pal Singh And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0245
High Courts16 Sept 2020Allowed
Himachal Pradesh State Electricity Board Limited Vs Er. Bimal Kumar Kaushal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0244
High Courts16 Sept 2020Disposed Of
Sunil Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0243
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts16 Sept 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0242
High Courts16 Sept 2020Dismissed
Newal Kishore Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0241
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Sept 2020Disposed Of
Bal Krishan Rawat Vs Gian Lal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0239
Negotiable Instruments Act, 1881 — Section 113, 6, 118, 138, 139Himachal Pradesh Registration Of Money Lenders Act, 1976 — Section 2(8), 2(8)(a), 2(8)(b), 2(8)(c), 2(8)(d), 2(8)(e), 2(8)(f), 2(8)(g), 2(9), 3, 10Code Of Civil Procedure, 1908 — Section 151
High Courts15 Sept 2020Allowed
Ram Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0334
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 409, 420, 467, 488
High Courts15 Sept 2020Dismissed
Chetan Nainta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0333
High Courts15 Sept 2020Disposed Of
Rajender Kumar Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0332
High Courts15 Sept 2020Dismissed
Gram Panchayat, Taruan Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0330
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 5, 11, 143Himachal Pradesh Panchayati Raj Act, 1994 — Section 3(2), 148
High Courts15 Sept 2020Disposed Of
Mohan Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0329
High Courts15 Sept 2020Disposed Of
Om Prakash Vs State Of H.P.& Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0328
Demobalised Armed Forces Personnel (Reservation Of Vacancies In Himachal Pradesh State Non- Technical Services) Rules, 1972 — Rule 5, 5(1)
High Courts15 Sept 2020Disposed Of
Pardeep Singh Dhanta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0327
High Courts15 Sept 2020Disposed Of
Rani Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0326