High Courts21 Sept 2020Dismissed
Suresh Kumar And Others Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0347
Constitution Of India, 1950 — Article 16(6)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 51 of 130
High Courts21 Sept 2020Disposed Of
Vikrant Singh & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0346
High Courts21 Sept 2020Allowed
Majinder Pal @ Rohit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0313
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 Sept 2020Disposed Of
Nitesh Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0312
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts21 Sept 2020Allowed
Gyan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0311
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts21 Sept 2020Allowed
Ranjeet Kumar @ Amit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0310
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 212, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 Sept 2020Allowed
Sumit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0309
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 Sept 2020Disposed Of
Kuldeep Chand Vs H.P. State Electricity Board Limited And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0308
High Courts21 Sept 2020Disposed Of
Ram Gopal Garg Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0307
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Sept 2020Dismissed
Prem Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0306
Code Of Criminal Procedure, 1973 — Section 82, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts21 Sept 2020Disposed Of
Sunita Devi Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0305
High Courts21 Sept 2020Disposed Of
Mast Ram Vs Kumud Singh And Other
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0304
High Courts21 Sept 2020Disposed Of
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0303
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts21 Sept 2020Disposed Of
Daljeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0302
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 201, 212, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts18 Sept 2020Disposed Of
Virender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0273
Code Of Criminal Procedure, 1973 — Section 154, 161, 438Indian Penal Code, 1860 — Section 324, 326, 506
High Courts18 Sept 2020Disposed Of
Prem Chand And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0272
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts18 Sept 2020Allowed
Neeraj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0271
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5
High Courts18 Sept 2020Disposed Of
Rajinder Singh Mehta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0270
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 341, 354, 506, 509Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts18 Sept 2020Dismissed
Dr. Vimal Pankaj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0269
High Courts18 Sept 2020Dismissed
Satnam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0268
Constitution Of India, 1950 — Article 14, 15, 16, 39A, 142, 226