High Courts30 Sept 2020Disposed Of
Duni Chand Vs Himachal Pradesh Tourism Development Corporation Limited And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0462
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 45 of 130
High Courts30 Sept 2020Disposed Of
Jai Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0461
High Courts30 Sept 2020Dismissed
M/s CCC-HIM, Continental House Vs SJVNL (A Joint Venture Of Government Of India & Government Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0460
Indian Penal Code, 1860 — Section 182Right To Information Act, 2005 — Section 2, 3
High Courts30 Sept 2020Dismissed
Vijay Kumar Alias Rajkumar Vs Gagan Singh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0459
Constitution Of India, 1950 — Article 227
High Courts30 Sept 2020Disposed Of
Dr. Rajesh Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0458
High Courts30 Sept 2020Dismissed
Ashwani Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0457
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20, 50, 54Code Of Criminal Procedure, 1973 — Section 173, 313Evidence Act, 1872 — Section 91, 92
High Courts30 Sept 2020Allowed
State Of H.P. And Others Vs Dr. Sanjeev Mahajan And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0456
High Courts30 Sept 2020Dismissed
Arun Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0455
Indian Penal Code, 1860 — Section 302
High Courts30 Sept 2020Dismissed
Saravjeet Ram @ Sarfu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0454
Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161
High Courts30 Sept 2020Dismissed
Aman Kumar And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0453
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 50, 54Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Sept 2020Dismissed
Bhagat Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0452
High Courts29 Sept 2020Disposed Of
Sahab Vs Manisha Nanda & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0451
High Courts29 Sept 2020Disposed Of
Shalu Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0450
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts29 Sept 2020Disposed Of
Rattan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0449
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts29 Sept 2020Disposed Of
Savita Chauhan Vs State Of HP And Anr.
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0448
High Courts29 Sept 2020Disposed Of
Santosh And Ors Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0447
High Courts29 Sept 2020Dismissed
Pawan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0446
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 451Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts29 Sept 2020Disposed Of
Harish Chander Vs Himachal Pradesh Tourism Development Corporation Ltd. And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0444
High Courts29 Sept 2020Disposed Of
Prateek Gupta Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0443
Constitution Of India, 1950 — Article 226, 233, 234, 309Central Civil Services (Pension) Rules, 1972 — Rule 3.12, 3.14, 3.14(a)(2), 3.15, 3.15(b), 16, 26(2)Himachal Pradesh Judicial Officers (Pay, Allowances And Conditions Of Service) Act, 2003 — Section 4(1)
High Courts29 Sept 2020Allowed
Sohan Lal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0442