High Courts11 May 2011
Pawan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0206
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 93 of 152
High Courts11 May 2011
Barkha Ram Joshi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0204
High Courts11 May 2011
Dharam Pal and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0188
High Courts11 May 2011
Goverdhan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0183
High Courts11 May 2011
Tejinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0168
High Courts11 May 2011
Hari Chand Akrot Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0165
High Courts11 May 2011
Rakesh Kumar Chhabra Vs State of H.P.
High Court Of Himachal Pradesh · (2012) CriLJ 354 : (2011) 3 ShimLC 158
Penal Code, 1860 (IPC) — Section 120B, 218, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts11 May 2011
Gian Singh @ Hishe Ram Vs Arjun Singh
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0152
Constitution of India, 1950 — Article 227
High Courts11 May 2011
Raghubir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0144
High Courts11 May 2011
Raj Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0142
High Courts11 May 2011
Navneet Marwah and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0133
Constitution of India, 1950 — Article 309
High Courts11 May 2011
Chhaya Nand Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0132
High Courts11 May 2011
Govind Ram Verma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0106
High Courts11 May 2011
Bansi Ram Vs H.P. S.E.B. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0105
Himachal Pradesh State Electricity Board (Revised Pay) Regulations, 1998 — Regulation 1, 2
High Courts11 May 2011Dismissed
Shri Om Parkash Vs Vinod Kumar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0085
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10, 20
High Courts11 May 2011Allowed
Raj Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0076
High Courts11 May 2011
Pritam Singh Vs H.P. State Forest Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0058
High Courts11 May 2011Dismissed
State of H.P. Vs Shaukat Ali
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 May 2011
Madan Gopal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 120B, 466, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts11 May 2011
Sunil Puri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0024