High Courts12 May 2011Dismissed
Balbir Kaur Vs Bikal Thakur
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0173
Civil Procedure Code, 1908 (CPC) — Section 21Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 92 of 152
High Courts12 May 2011Dismissed
Anoop Singh Baloria Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0171
High Courts12 May 2011
Shiksha Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0161
High Courts12 May 2011
Netar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0136
High Courts12 May 2011Dismissed
Pawan Kumar Vs Magma Financial Corporation and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0125
High Courts12 May 2011Dismissed
State of Himachal Pradesh Vs Puran Chand and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts12 May 2011Allowed
National Insurance Company Vs Sunita Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 2115
Consumer Protection Act, 1986 — Section 2, 2(14), 3
High Courts12 May 2011Dismissed
Om Parkash and Others Vs Chuni Lal and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts12 May 2011
Chhatu Ram Vs Salig Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0090
High Courts12 May 2011Dismissed
Lekh Ram Vs Sunder Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0086
Hindu Succession Act, 1956 — Section 14(1), 14(2)Hindu Womens Right to Property Act, 1937 — Section 14(1), 14(2)
High Courts12 May 2011
Chuni Lal Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0082
High Courts12 May 2011
Dhani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0069
High Courts12 May 2011
Hari Dass Bharmania and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0049
High Courts12 May 2011Allowed
Rita Bharwal Vs State of HP and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0027
High Courts11 May 2011
Nant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0263
High Courts11 May 2011
Bhajan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0262
High Courts11 May 2011
Bubesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0234
High Courts11 May 2011Dismissed
State of Himachal Pradesh Vs Kamaljeet Chandel and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 299Forest Act, 1927 — Section 32, 33Penal Code, 1860 (IPC) — Section 120B, 201, 34, 379
High Courts11 May 2011
Bal Krishan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 451, 452
High Courts11 May 2011
Parveen Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0209