COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 90 of 152

High Courts02 Jun 2011Allowed

Oriental Insurance Company Vs Neelam Kumari and Others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 335

Constitution of India, 1950 — Article 142Motor Vehicles (Amendment) Act, 1994 — Section 147Motor Vehicles Act, 1988 — Section 147

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High Courts02 Jun 2011Dismissed

Tikmmu Devi Vs N.H.P.C. and Others

High Court Of Himachal Pradesh · (2012) ACJ 2152

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts01 Jun 2011

Surinder Malhotra Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2011) 3 ShimLC 142

Criminal Procedure Code, 1973 (CrPC) — Section 306, 307Penal Code, 1860 (IPC) — Section 120B, 201, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2), 5(2)

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High Courts31 May 2011Dismissed

Smt. Vijay Kumari Vs The New India Assurance Company Ltd. and Others

High Court Of Himachal Pradesh · (2012) ACJ 1388 : (2011) 3 ShimLC 98 : (2012) 2 TAC 534

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High Courts30 May 2011Dismissed

State of H.P. Vs Parkash Dass

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts27 May 2011

Bishan Dass and Others Vs United India Insurance Company Ltd. and Another

High Court Of Himachal Pradesh · (2011) 2 ShimLC 280

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 12, Order 32 Rule 13, Order 32 Rule 14Motor Vehicles Act, 1988 — Section 163A, 163A(1), 167

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High Courts27 May 2011Dismissed

Rajesh Kumar Dharmani and Others Vs Ramesh Chandera Chajta and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0054

Himachal Pradesh Police Service Rules, 1973 — Rule 14, 17, 18, 2, 6(1)State of Himachal Pradesh Act, 1970 — Section 40(4)

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High Courts27 May 2011Dismissed

Swarn Singh Vs Om Parkash and others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 462

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts26 May 2011Dismissed

R.P. Jindal Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0092

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High Courts25 May 2011Dismissed

Jeet Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 3 ShimLC 487

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 50

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High Courts25 May 2011Dismissed

Pushpa Devi (Smt.) Vs Government of Himachal Pradesh and others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 454

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts23 May 2011Dismissed

M/s. S.M. Minocha and Company and Another Vs M/s. Puri Oil Mills Ltd.

High Court Of Himachal Pradesh · (2011) 3 ShimLC 441

Criminal Procedure Code, 1973 (CrPC) — Section 10

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High Courts23 May 2011

Devinder Kumar Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2011) 2 ShimLC 381

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 429Prevention of Corruption Act, 1988 — Section 13(2)

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High Courts23 May 2011Dismissed

State of H.P. Vs Sukar Deen and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)

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High Courts23 May 2011