High Courts17 May 2011Dismissed

State of H.P. Vs Bikram Singh

High Court Of Himachal Pradesh · (2012) CriLJ 819

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21, 42