High Courts10 May 2011Dismissed

State of H.P. Vs Jitender Singh

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0163

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts10 May 2011

Bhim Bahadur and Another Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 202, 302, 34, 392, 414
High Courts10 May 2011Dismissed

State of Himachal Pradesh Vs J.S. Parihar and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Himachal Pradesh P.S.C. Act, 1983 — Section 25, 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 467, 468
High Courts10 May 2011Dismissed

State of H.P. Vs Parveen Kumar

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 380, 457