High Courts09 May 2011Dismissed

Chamaru Ram Vs Nant Ram and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0191

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 500