High Courts06 May 2011Allowed
Basu Dev Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0022
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 97 of 152
High Courts06 May 2011
Om Parkash Dhiman Vs HPSEB and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0014
High Courts05 May 2011Allowed
Kushal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0269
High Courts05 May 2011
Filtha Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0243
High Courts05 May 2011
Kusum Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0242
High Courts05 May 2011
Parwati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0241
High Courts05 May 2011
Ajay Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0221
High Courts05 May 2011
Malka Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0220
High Courts05 May 2011
Shanta Chandel Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0219
High Courts05 May 2011
Anju Devi and Others Vs Central Institute of Buddhist Studies and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0201
High Courts05 May 2011
Yog Raj and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0182
High Courts05 May 2011Dismissed
Sant Ram Vs Deep Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0172
Court Fees Act, 1870 — Section 7
High Courts05 May 2011
Reshma Kapoor Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0167
High Courts05 May 2011Dismissed
Partap Chand Vs Moti Lal and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0149
High Courts05 May 2011
Panno Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0143
High Courts05 May 2011Allowed
Sushma Rana Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0137
Constitution of India, 1950 — Article 12, 14, 16, 21A, 226Criminal Procedure Code, 1973 (CrPC) — Section 195Law Commission Act, 1965 — Section 3(1)
High Courts05 May 2011Allowed
Om Prakash Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0134
Himachal Pradesh Co-operative Societies Rules, 1971 — Rule 56(3)
High Courts05 May 2011Allowed
Manohar Lal Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0131
Constitution of India, 1950 — Article 14, 16
High Courts05 May 2011Allowed
Krishan Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0107
Punjab Police Rules, 1934 — Rule 16.2
High Courts05 May 2011
Baldev Chand Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0104
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14