High Courts07 May 2011
Ashish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0197
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 96 of 152
High Courts07 May 2011
Deepak Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0196
High Courts07 May 2011
Rakesh Kumar and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0150
Land Acquisition Act, 2003 — Section 17(4), 4, 6, 7
High Courts07 May 2011
Smt. Kamlesh kumari Vs Shri Vinod Kumar
High Court Of Himachal Pradesh · (2011) 3 DMC 673 : (2011) 2 ShimLC 307
Hindu Marriage Act, 1955 — Section 13, 13(1)Penal Code, 1860 (IPC) — Section 302, 498(A)
High Courts07 May 2011Dismissed
State of H.P. Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts07 May 2011
Swati Storwel Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0060
High Courts07 May 2011
Pushpa Sharma Vs Secretary, HPSEB and Etc.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0025
High Courts07 May 2011
Dr. Leela Aggarwal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0016
Constitution of India, 1950 — Article 311(2), 311(3)
High Courts06 May 2011
Gayatri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0232
Limitation Act, 1963 — Section 5
High Courts06 May 2011Dismissed
Prithvi Singh Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 508
Constitution of India, 1950 — Article 226
High Courts06 May 2011
Rajeev Thakur Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0218
High Courts06 May 2011
Halku Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0215
High Courts06 May 2011
Biri Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0214
High Courts06 May 2011
Ram Kishan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0160
High Courts06 May 2011
Jagdish Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0139
High Courts06 May 2011Allowed
Madho Ram Vs Managing Director, H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0103
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
High Courts06 May 2011
Govind Ram and Others Vs Mohan Lal and Others Mohan Lal and Others Vs Govind Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0088
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts06 May 2011
Bharitya Mazdoor Sangh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0083
High Courts06 May 2011
Ram Kishan Verma Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0068
High Courts06 May 2011Disposed Off
Commissioner of Income Tax Vs Steinle Machine Fabric India
High Court Of Himachal Pradesh · (2011) 3 ShimLC 154 : (2012) 204 TAXMAN 138
Income Tax Act, 1961 — Section 263, 80IA(10), 80IA(8)