High Courts02 Sept 2011
Urmil Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0323
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 50 of 152
High Courts02 Sept 2011Dismissed
Shyam Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0321
High Courts02 Sept 2011
Onkar Chand Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0318
High Courts02 Sept 2011
Bharat Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0275
High Courts02 Sept 2011
Om Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0273
High Courts02 Sept 2011Dismissed
P.C. Dharoch Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0272
High Courts02 Sept 2011Dismissed
Balbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0271
High Courts02 Sept 2011
The State of H.P. and Others Vs Chuhru Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0270
High Courts02 Sept 2011Allowed
H.P. State Electricity Board Vs Sudesh Kumari Sharma and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0268
High Courts02 Sept 2011Dismissed
Mehar Singh and Another Vs Piar Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0264
High Courts02 Sept 2011
Chander Vijay and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0261
High Courts02 Sept 2011
Capt. Randhir Singh Salhuria Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0256
High Courts02 Sept 2011
Prakashvati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0242
High Courts02 Sept 2011
Balu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0238
High Courts02 Sept 2011
Hem Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0237
High Courts02 Sept 2011
Brij Lal Rattan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0234
High Courts02 Sept 2011
Pushap Lata Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0232
High Courts02 Sept 2011Dismissed
Shiv Prashad Vs Hari Dass Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0231
Rent Control Act, 1987 — Section 14(1), 14(3)
High Courts02 Sept 2011
Monu alias Manish Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts02 Sept 2011
Smt. Gurdeep Kaur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 465, 466, 471