High Courts01 Sept 2011
Rajani Sood Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0314
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 52 of 152
High Courts01 Sept 2011
Prashant Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0313
High Courts01 Sept 2011
Bishan Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0281
High Courts01 Sept 2011
Balwant Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0279
High Courts01 Sept 2011
Purshottam Dutt. Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0278
High Courts01 Sept 2011
Renu Chadda and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0274
High Courts01 Sept 2011Dismissed
Anju Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0269
High Courts01 Sept 2011Dismissed
Himachal Pradesh State Industrial Development Corporation Limited Vs PAMWI Tissues Limited and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0267
Securities Contracts (Regulation) Act, 1956 — Section 13, 16, 16(1), 16(2), 2
High Courts01 Sept 2011Dismissed
Union of India (UOI) Vs Sh. Sita Ram and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0266
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Sept 2011Dismissed
Ram Dittu and Others Vs Hari Chand and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0263
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 4, 100, 151
High Courts01 Sept 2011Dismissed
Bhagat Singh Vs Sucha Singh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 114
High Courts01 Sept 2011
Tilak Raj Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0260
High Courts01 Sept 2011
Sh. Puran Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0259
Business of the Government of Himachal Pradesh, 1971 — Rule 22C
High Courts01 Sept 2011
Hakim Chand Vs Chaudhary Sarwan Kumar Krishi Vishvavidyalay and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0258
Central Civil Services (Pension) Rules, 1972 — Rule 18, 18(3), 19
High Courts01 Sept 2011
K.R. Verma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0257
Himachal Pradesh Public Service Commission (Staff) Regulation, 1971 — Regulation 10
High Courts01 Sept 2011Dismissed
Jagdish Singh Verma and Others Vs H.P. State Cooperative Marketing and Consumer Federation and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0254
High Courts01 Sept 2011
Sanjay Kumar. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0244
High Courts01 Sept 2011
Jeet Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0240
High Courts01 Sept 2011
Hem Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0235
High Courts01 Sept 2011
Amar Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0233