High Courts02 Sept 2011
Rajinder Yadav Vs Meenakshi Sharma and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 342, 354, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 51 of 152
High Courts02 Sept 2011
Kishori Lal alias Kishor Chand Vs Karam Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts02 Sept 2011Dismissed
Ramesh Kumar Vs Master Ankit
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 125, 376Penal Code, 1860 (IPC) — Section 342, 376, 417, 506
High Courts02 Sept 2011Dismissed
Pankaj Kumar @ Anu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376
High Courts02 Sept 2011
Sukh Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0207
High Courts02 Sept 2011
Kanhiya Lal Kaushal and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0206
High Courts02 Sept 2011
Asha Dutt Vs H.P. SEB Ltd.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0202
High Courts02 Sept 2011
Ram Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0095
High Courts02 Sept 2011
Puran Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0094
High Courts02 Sept 2011
Kesri Devi and Others Vs Hari Dass Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0072
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3), 14(5)
High Courts02 Sept 2011
Nisha Bhardwaj Vs Sh. Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0070
High Courts02 Sept 2011
Shri Vishwa Nath Pathak Vs Sh. Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0069
High Courts02 Sept 2011
Manish Solomon Vs Smt. Anjali
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Section 115Divorce Act, 1869 — Section 10, 10(1), 23
High Courts02 Sept 2011Dismissed
Uttam Chand Vs Santosh Kumari
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0067
High Courts02 Sept 2011
Rajmal Vs Deepak Sanana and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0066
High Courts02 Sept 2011
Anup Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0057
High Courts01 Sept 2011
State of Himachal Pradesh Vs Nanha
High Court Of Himachal Pradesh · (2011) 3 ShimLC 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Sept 2011
Madan Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0325
High Courts01 Sept 2011
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0324
High Courts01 Sept 2011
Surinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0317