High Courts07 Sept 2011
Mani Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0086
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 49 of 152
High Courts07 Sept 2011
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0085
High Courts07 Sept 2011
Surender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0084
High Courts07 Sept 2011
Bhagi Rath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0082
High Courts07 Sept 2011
Amar Singh Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0074
High Courts07 Sept 2011Dismissed
Arjun Singh Vs Pawan Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0047
High Courts07 Sept 2011Dismissed
H.P. State Industrial Development Corporation Ltd. Vs Satish Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0046
High Courts07 Sept 2011Dismissed
United India Insurance Company Limited Vs Sarojit Naik and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0008
High Courts06 Sept 2011Allowed
Trisis Corporation Vs Vipin Kumar and Another
High Court Of Himachal Pradesh · (2013) ACJ 863
Employees State Insurance Act, 1948 — Section 53, 61
High Courts06 Sept 2011
Mani Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0326
High Courts06 Sept 2011
Yogesh Kaundal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0063
High Courts06 Sept 2011Dismissed
Shri Saran Dass Vs Smt. Chinta Mani and Others
High Court Of Himachal Pradesh · AIR 2012 HP 27 : (2012) 1 ShimLC 281
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 115, 151, 5
High Courts05 Sept 2011
Sanjeev Kumar Kalta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0327
High Courts05 Sept 2011Dismissed
Smt. Jug Devi Vs Shri Gandharav Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0265
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Sept 2011
Tara Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 378, 379, 447
High Courts05 Sept 2011Dismissed
State of H.P. Vs Meet Singh Sodhi and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13, 13(2)
High Courts05 Sept 2011Allowed
Rahul Kapoor Vs State of H.P
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Penal Code, 1860 (IPC) — Section 170, 292, 34, 509
High Courts05 Sept 2011Dismissed
Sangat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 218, 409, 420, 467, 468
High Courts03 Sept 2011
Shweta Dhingra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0059
High Courts02 Sept 2011Allowed
Major Vivek Gupta Vs Smt. Parvati Devi and Others United India Insurance Company Vs Major Vivek Gupta and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0328
Motor Vehicles Act, 1988 — Section 147, 158(6), 166, 166(4), 168Penal Code, 1860 (IPC) — Section 279, 336