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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 47 of 152

High Courts07 Sept 2011Allowed

Asia Resorts Ltd. Vs Commissioner Income Tax (Central)

High Court Of Himachal Pradesh · (2011) 09 SHI CK 0341

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 136, 137, 145, 26, 32Income Tax Act, 1961 — Section 120, 129, 144A, 253(1), 254(2)
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High Courts07 Sept 2011Dismissed

Teja Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 09 SHI CK 0340

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376
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High Courts07 Sept 2011Dismissed

Mohammad Ajmal Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 09 SHI CK 0339

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 147, 149, 307, 323
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