High Courts09 Sept 2011
Prabhu Dayal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0184
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 46 of 152
High Courts09 Sept 2011
Kamlesh Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0182
High Courts09 Sept 2011
Bhupender Singh Tegta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0178
High Courts09 Sept 2011
Om Prakash Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0135
High Courts09 Sept 2011Dismissed
Janam Singh and Another Vs Deso alias Jagdish and Hem Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0048
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 28
High Courts09 Sept 2011
Sadeeq Ali Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0015
High Courts09 Sept 2011
Amit Gupta and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0014
High Courts09 Sept 2011
Trilok Chand Vs The H.P. State Civil Supplies Corpn. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0005
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Constitution of India, 1950 — Article 226, 227
High Courts08 Sept 2011Dismissed
Dharam Dev Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0349
High Courts08 Sept 2011Dismissed
Ramesh Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0348
High Courts08 Sept 2011Allowed
Karan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0333
High Courts08 Sept 2011
Sandeep Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0312
High Courts08 Sept 2011
Deepraj and Another Vs National Institute of Technology
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0308
High Courts08 Sept 2011Dismissed
Ishwar Dass Vs Shri S. Roy and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0305
High Courts08 Sept 2011Allowed
Jagjit Lal Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Sept 2011Dismissed
State of H.P. Vs Onkar Kapil and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0300
Penal Code, 1860 (IPC) — Section 506, 509Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts08 Sept 2011Dismissed
Sheela Chandel Vs Champa Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 323, 447, 506
High Courts08 Sept 2011Dismissed
Avinash Kumar and Others Vs Arvind Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0290
High Courts08 Sept 2011Dismissed
Lal Dass and Others Vs Bali Ram and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0249
High Courts08 Sept 2011
Rakesh Kapoor Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 313Prevention of Corruption Act, 1988 — Section 13(2), 7