High Courts13 Sept 2011
Vijay Kumar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0283
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 44 of 152
High Courts13 Sept 2011
Brij Kumar Sharma Vs The Chairman, H.P. Housing Board and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0195
Constitution of India, 1950 — Article 227
High Courts13 Sept 2011
Aleo Manali Hydro Power Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0194
Constitution of India, 1950 — Article 14, 162, 166, 166(1), 299General Clauses Act, 1897 — Section 23, 23(1), 23(5)Himachal Pradesh General Clauses Act, 1968 — Section 22
High Courts13 Sept 2011Allowed
Oriental Insurance Company Ltd. Vs Dayal Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0192
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 2, 2(14), 3
High Courts13 Sept 2011
Indra Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0129
High Courts13 Sept 2011Dismissed
Rajinder Prasad Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0125
High Courts13 Sept 2011
Yash Paul Vs Sate of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0109
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 18
High Courts13 Sept 2011Dismissed
State of H.P. Vs Mehar Chand
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 154, 302, 313Penal Code, 1860 (IPC) — Section 378(3)
High Courts13 Sept 2011
Joginder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0102
High Courts13 Sept 2011Dismissed
Ram Swaroop Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0003
High Courts12 Sept 2011
Ratti Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0334
High Courts12 Sept 2011
Guru Ravi Dass Trust and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0311
High Courts12 Sept 2011Dismissed
Praveen Kumar Moudgil Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0310
High Courts12 Sept 2011
Surinder Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0286
High Courts12 Sept 2011
Rakesh Kumar Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0285
High Courts12 Sept 2011
Pyar Chand Sharma Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0284
High Courts12 Sept 2011Allowed
Dev Raj Vs Piar Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0252
High Courts12 Sept 2011
M.L. Gupta and Associates Vs H.P. Housing and Urban Development Authority and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0250
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14, 16, 16(2)Civil Procedure Code Amendment Act, 1999 — Section 115Constitution of India, 1950 — Article 12, 136, 136(1), 226, 227
High Courts12 Sept 2011Allowed
Sh. Sarb Singh Pathania Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0193
Central Civil Services (Leave) Rules, 1972 — Rule 2, 39(2)Central Civil Services (Pension) Rules, 1972 — Rule 39(2), 50, 68Constitution of India, 1950 — Article 311, 311(1)
High Courts12 Sept 2011
Master Yovan Soni Vs H.P. Board of School Education and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0130