High Courts15 Sept 2011
Jalam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0155
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 42 of 152
High Courts15 Sept 2011
Babita Rani Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0154
High Courts15 Sept 2011Allowed
Kaushalya and Others Vs Ajmer
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0152
High Courts15 Sept 2011
Sarwan Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0151
High Courts15 Sept 2011
Dharam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0150
High Courts15 Sept 2011
Balwinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0149
High Courts15 Sept 2011
Ram Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0148
High Courts15 Sept 2011
Veer Bala Vs Director of Ayurveda and Another Yog Wanti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0146
High Courts15 Sept 2011
Geeta Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0142
High Courts15 Sept 2011Allowed
Shri K.C. Aggarwal Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0124
Fundamental Rules — Rule 22C
High Courts15 Sept 2011
Sumna Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0121
High Courts15 Sept 2011Allowed
Rajesh Chauhan Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0120
High Courts15 Sept 2011
Rukmani Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0119
High Courts15 Sept 2011
Vinod Kumar Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0116
High Courts15 Sept 2011
Sital Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0115
Central Civil Services (Pension) Rules, 1972 — Rule 14, 14(1)
High Courts15 Sept 2011Dismissed
Ashwani Kumar Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0114
High Courts15 Sept 2011Allowed
Andeep Rana and Others Vs H.P. Subordinate Services Selection Board
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0112
Constitution of India, 1950 — Article 14
High Courts15 Sept 2011Dismissed
Om Parkash and Others Vs Kamlesh Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0111
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Sept 2011Dismissed
Jagtu @ Jagat Ram Vs Ruldu and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 418
Evidence Act, 1872 — Section 65, 66Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts15 Sept 2011
IFFCO Tokio General Insurance Company Vs Kamla Devi and Others
High Court Of Himachal Pradesh · (2012) ACJ 1105 : (2011) 3 ShimLC 263
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 159(6), 166(4), 170