High Courts15 Sept 2011Dismissed
Mani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0033
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 43 of 152
High Courts15 Sept 2011
Sheela Chandel and others Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0031
High Courts15 Sept 2011
Vijay Kaundal Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0027
High Courts15 Sept 2011
Kishori Lall and others Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0026
High Courts15 Sept 2011
Bhim Bahadur Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0024
High Courts15 Sept 2011Allowed
Shri Sarb Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0020
Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(1), 19(2)
High Courts14 Sept 2011
Raju Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0287
High Courts14 Sept 2011Allowed
Kanchan Devi Vs Kuldip Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts14 Sept 2011Dismissed
State of H.P. Vs Bir Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354
High Courts14 Sept 2011Dismissed
Oriental Insurance Company Ltd. Vs Prem Parsad Bhushal and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0101
High Courts14 Sept 2011
Virender Singh Vs Narender Chauhan and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0081
High Courts14 Sept 2011Allowed
Tek Chand and Others Vs Jai Nand Sharma and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0079
High Courts14 Sept 2011Allowed
Vijay Pal and Others Vs Babita Dubey
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0078
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
High Courts14 Sept 2011
Parbal Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0076
Constitution of India, 1950 — Article 227
High Courts14 Sept 2011
State of H.P. Vs Umardeen
High Court Of Himachal Pradesh · (2012) 1 Crimes 238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts14 Sept 2011Dismissed
State of Himachal Pradesh Vs Rajinder Alias Raju and Another
High Court Of Himachal Pradesh · (2012) 1 ShimLC 258
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114
High Courts14 Sept 2011
Jai Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 91
Constitution of India, 1950 — Article 300A
High Courts14 Sept 2011Dismissed
Hukam Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0002
High Courts14 Sept 2011
Satya Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0001
High Courts13 Sept 2011Dismissed
Parma Nand and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0345
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 151