High Courts12 Sept 2011
Garja Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0128
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 45 of 152
High Courts12 Sept 2011
Naresh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0127
High Courts12 Sept 2011
Chandu Ram Vs H.P.T.D.C.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0126
High Courts12 Sept 2011
Kuldeep and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0110
High Courts12 Sept 2011
Joginder Singh Vs Dr. Y. S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0108
High Courts12 Sept 2011Allowed
Raj Kumar Vs Mahindra and Mahindra Financial Services Ltd. Mahindra and Mahindra Financial Services Ltd. Vs Raj Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0107
High Courts12 Sept 2011
Kanta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0103
High Courts12 Sept 2011
Savitri Devi Vs Rattani Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227
High Courts12 Sept 2011
Keshav Attri and Others Vs Surendera
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0077
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts12 Sept 2011Dismissed
Asha Devi Vs State of H. P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 417, 418, 420, 465, 467
High Courts12 Sept 2011
Raman Sharma Vs Dr. Y.S. Parmar University and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0004
High Courts09 Sept 2011Dismissed
Janam Singh and Another Vs Puran Hem Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0343
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 25, 28
High Courts09 Sept 2011
Municipal Corporation Shimla Vs Smt. Kanta Devi and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0304
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Himachal Pradesh Town and Country Planning Act, 1977 — Section 39A
High Courts09 Sept 2011Dismissed
State of Himachal Pradesh Vs Daulat Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(1)
High Courts09 Sept 2011Dismissed
State of H.P. Vs Udey Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0295
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Sept 2011Dismissed
State of H.P. Vs Karnail Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0294
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts09 Sept 2011Dismissed
State of H.P. Vs Paras Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Sept 2011Dismissed
Tulsi Ram Thakur Vs Naryan Singh Gazta
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0247
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 15(2), 16(2), 16(4), 16(5)
High Courts09 Sept 2011Dismissed
HPSEB and Another Vs Sansar Chand Katoch
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0199
Electricity (Supply) Act, 1948 — Section 28, 29
High Courts09 Sept 2011Dismissed
Lal Chand Vs Smt. Vikrama Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0197
Succession Act, 1925 — Section 63