High Courts20 Sept 2011
Sita Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0032
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 40 of 152
High Courts20 Sept 2011
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0030
High Courts20 Sept 2011Dismissed
Chaman Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0021
High Courts20 Sept 2011Dismissed
Umesh Kumar and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0019
High Courts20 Sept 2011
Des Raj Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0018
High Courts19 Sept 2011
Valley Iron and Steel Company Ltd. Vs Him Ispat Ltd. (In Liquidation) and Another Pradeep Chandra Vs IFCI Limited and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0344
High Courts19 Sept 2011Allowed
Bidhi Chand Vs Suhnu Ram and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0177
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151Constitution of India, 1950 — Article 227
High Courts19 Sept 2011Dismissed
Davinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0169
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts19 Sept 2011Allowed
Ajay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts19 Sept 2011Allowed
State of Himachal Pradesh Vs Attar Singh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts19 Sept 2011Dismissed
State of H.P. Vs Subhash Sharma @ Bhasi
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts19 Sept 2011Allowed
State of Himachal Pradesh. Vs Yadvinder @ Yadav
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 107, 154, 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Sept 2011Dismissed
Daler Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts19 Sept 2011
Kesar Singh Khamta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0153
High Courts19 Sept 2011
Rakesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0141
High Courts19 Sept 2011
Seema Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0029
High Courts19 Sept 2011
Sharda Devi Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0028
High Courts16 Sept 2011
Anita Randhawa and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0282
High Courts16 Sept 2011Dismissed
Ashok Madan and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0171
Constitution of India, 1950 — Article 227Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1994 — Section 118(1)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118, 118(1)(2)
High Courts16 Sept 2011Allowed
H.P. State Cooperative Bank Ltd. Vs Ram Gopal Sharma and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0170
Contract Act, 1872 — Section 128, 137, 138