High Courts10 Oct 2011Dismissed
State of H.P. Vs Harnam Singh and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 498A, 504, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 39 of 152
High Courts29 Sept 2011Allowed
Gurcharan Singh Vs United India Insurance Company
High Court Of Himachal Pradesh · (2013) 1 ACC 18 : (2012) 1 ShimLC 213 : (2012) 2 TAC 812
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 20 Rule 11, Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 14Constitution of India, 1950 — Article 142, 227Motor Vehicles Act, 1988 — Section 168, 168(1)
High Courts29 Sept 2011
H.P.S.E.B. and Another Vs M/s Jawalaji Alloys Steel Pvt. Ltd. and Another
High Court Of Himachal Pradesh · AIR 2012 HP 70 : (2012) 2 ShimLC 837
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 79(j)
High Courts27 Sept 2011
Asstt. Collr., Cus. and C Ex. Division Vs Pamwi Tissue Ltd. Barotiwala
High Court Of Himachal Pradesh · (2012) 281 ELT 656 : (2012) 280 ELT 51
Criminal Procedure Code, 1973 (CrPC) — Section 82
High Courts26 Sept 2011Dismissed
Roshan Lal Vs Shri. Kamaljit Singh
High Court Of Himachal Pradesh · (2012) 4 RCR(Civil) 86 : (2012) 1 ShimLC 312
Limitation Act, 1963 — Article 65
High Courts23 Sept 2011Dismissed
Amy Agro Pvt. Ltd. Vs State Bank of Patiala and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0097
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 140Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(4), 14, 17
High Courts23 Sept 2011Dismissed
Khem Chand Sharma and Another Vs Union of India and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 182
High Courts22 Sept 2011
Federal Mogul Bearing India Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 132 FLR 69 : (2012) 2 LLJ 773
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(3), 18, 18(1)
High Courts21 Sept 2011Allowed
Geeto (Smt.) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 415
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Sept 2011Dismissed
Man Singh Vs Smt. Jamna Devi and Others
High Court Of Himachal Pradesh · (2012) ACJ 2230 : (2011) 3 ShimLC 265
Motor Vehicles Act, 1988 — Section 10, 10(2), 149, 149(2), 2
High Courts20 Sept 2011
Rajesh Kumar Uppal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0176
Constitution of India, 1950 — Article 227
High Courts20 Sept 2011Dismissed
Amarjeet Vs Neelam and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0175
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts20 Sept 2011
Inderjit Kalra Vs Smt. Trilochan Kaur and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0172
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts20 Sept 2011Allowed
Satluj Jal Vidut Nigam Limited Vs Jai Parkash Hyundai Consortium
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0158
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Sept 2011
Balwant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0139
High Courts20 Sept 2011
Indira Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0122
Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts20 Sept 2011Dismissed
Bhuvneshwar Kumar Sharma Vs The Managing Director, Himachal Pradesh Tourism Development Corporation Limited
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0100
Immoral Traffic (Prevention) Act, 1956 — Section 5
High Courts20 Sept 2011Dismissed
State of H.P. Vs Harjinder Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Sept 2011
Jawala Prashad Vs Laxmi Narain
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0098
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 9Limitation Act, 1877 — Section 22
High Courts20 Sept 2011Dismissed
Sunil Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 233
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Guardians and Wards Act, 1890 — Section 25