High Courts21 Oct 2011Dismissed
State of Himachal Pradesh Vs Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 167
Evidence Act, 1872 — Section 145, 155Penal Code, 1860 (IPC) — Section 161, 162, 306, 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 37 of 152
High Courts21 Oct 2011Dismissed
Dr. Kartik Syal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 221
Constitution of India, 1950 — Article 14, 142
High Courts19 Oct 2011
Sh. Bhimi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 195
High Courts19 Oct 2011Dismissed
Kashmiri Lal Vs Premi Devi
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0042
High Courts19 Oct 2011Dismissed
Amit Kumar and Others Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0040
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Oct 2011Dismissed
Des Raj and Another Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0039
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Oct 2011Dismissed
Mangi Ram and Others Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0038
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Oct 2011Allowed
Baan Singh and Others Vs Devi Ram and Others
High Court Of Himachal Pradesh · AIR 2012 HP 57
Hindu Succession Act, 1956 — Section 3(e), 4, 8, 9
High Courts18 Oct 2011
Dewana and Another Vs Gian Chand Malhotra and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 218
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 6, Order 22 Rule 9
High Courts18 Oct 2011Allowed
Jeetindera Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) ACJ 1375 : AIR 2012 HP 61 : (2012) 1 ShimLC 200
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 21, 300Criminal Procedure Code, 1973 (CrPC) — Section 129, 130
High Courts17 Oct 2011
Darshan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 1 ShimLC 207 : (2012) 2 TAC 781
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts17 Oct 2011Dismissed
Gulzari Lal and Others Vs Lali Devi and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0046
High Courts17 Oct 2011Dismissed
State of H.P. Vs Bansi Ram and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0045
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts15 Oct 2011Dismissed
State of Himachal Pradesh Vs Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 265
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 2011Dismissed
Nek Chand Vs Bindu Bala
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0044
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B, 27
High Courts15 Oct 2011Allowed
Amar Nath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0043
Constitution of India, 1950 — Article 14, 142, 16
High Courts15 Oct 2011Allowed
Rajeshwar Bhadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0041
High Courts15 Oct 2011Dismissed
Faquir Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 211
High Courts15 Oct 2011
Sukh Ram Nadda Vs H.P.S.E.B.L.
High Court Of Himachal Pradesh · (2011) 3 ShimLC 174
Central Civil Services (Pension) Rules, 1972 — Rule 68
High Courts14 Oct 2011
R.K. Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2012) 1 ShimLC 287
Punjab National Bank Officers Service Regulations, 1979 — Regulation 20(2)