High Courts31 Oct 2011Dismissed
Simbru Ram Vs Dholi Devi and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0058
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 35 of 152
High Courts31 Oct 2011
Prem Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0055
High Courts31 Oct 2011Allowed
Rajesh Kumar Kashyap Vs H.P.S.I.D.C.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0054
High Courts31 Oct 2011Dismissed
Smt. Paro Vs Smt. Krishna and others Sh. Ajay Kumar Sood and anr Vs Smt. Paro Devi
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0030
High Courts28 Oct 2011
State of H.P. Vs Sita Ram
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0067
Penal Code, 1860 (IPC) — Section 409
High Courts28 Oct 2011
Bahadur Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 767
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 379, 395
High Courts28 Oct 2011Dismissed
State of H.P. Vs Rajesh Kumar alias Hachu
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 354, 366, 453
High Courts28 Oct 2011Dismissed
State of Himachal Pradesh Vs Karam Chand
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts28 Oct 2011Dismissed
Shri Jagat Ram Vs Shri Bikram Singh and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0031
High Courts28 Oct 2011Dismissed
State of Himachal Pradesh Vs Braham Dass and Another
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0003
Penal Code, 1860 (IPC) — Section 304, 34
High Courts28 Oct 2011Dismissed
State of H.P. Vs Vinod Kumar and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 306, 34, 498
High Courts28 Oct 2011
Rai Singh and another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts27 Oct 2011
Federal Mogul Bearing India Ltd. Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0080
Industrial Disputes Act, 1947 — Section 33(1)
High Courts27 Oct 2011
Roopa Raina Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0075
High Courts27 Oct 2011
State of Himachal Pradesh Vs Dev Raj
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0069
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 380, 453
High Courts27 Oct 2011
Sanjay Kumar Vs State of H.P. and others.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0053
High Courts27 Oct 2011
Sh. Amrit Lal Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0051
Himachal Pradesh Panchayati Raj Act, 1994 — Section 169
High Courts27 Oct 2011
Satish Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0013
High Courts27 Oct 2011
Sumitra Devi and another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0004
High Courts24 Oct 2011Dismissed
Sakeen Chand Vs Fateh Singh
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0082
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 107