High Courts02 Nov 2011Allowed
Mrs. Kamlesh Puri Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0245
Arbitration and Conciliation Act, 1996 — Section 11, 11(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 33 of 152
High Courts02 Nov 2011Dismissed
Jai Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 363, 366A, 376, 377, 506
High Courts02 Nov 2011
Gauri Dutt Vs Dr. Y.S. Parmar University of Horticulture
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0210
High Courts02 Nov 2011
Anita Katoch Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0071
High Courts02 Nov 2011Dismissed
M/s Iman Guest House Vs H.P. Financial Corporation
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0058
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 5(3)
High Courts02 Nov 2011
M/s. G.D. Khanna Vs H.P. State Cooperative Bank Ltd. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0057
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 5, 7Limitation Act, 1963 — Section 5
High Courts02 Nov 2011Allowed
Sh. Kanwar Singh Vs Sh. Surjan Singh and another
High Court Of Himachal Pradesh · (2012) 1 ShimLC 189
Criminal Procedure Code, 1973 (CrPC) — Section 372, 374, 378(4)Penal Code, 1860 (IPC) — Section 379, 447
High Courts02 Nov 2011Dismissed
State of H.P. Vs Kaam Raj and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 154, 311, 313, 378(1), 378(2)Evidence Act, 1872 — Section 139, 165Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Nov 2011Allowed
Smt. Pushpa Kanwar Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0035
High Courts01 Nov 2011Dismissed
Salim alias Bashir Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0243
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 147, 149, 307, 323
High Courts01 Nov 2011
Vijay Kumari Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0242
High Courts01 Nov 2011
National Insurance Co. Ltd. Vs Hem Raj and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0108
Motor Vehicles Act, 1988 — Section 14, 149(2), 15, 15(1), 19
High Courts01 Nov 2011Dismissed
Arvind Kashyap Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0106
High Courts01 Nov 2011
Karzam Giachho Negi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0103
High Courts01 Nov 2011
Sanam Wangial Negi and another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0102
High Courts01 Nov 2011
Baldev Singh and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0101
High Courts01 Nov 2011
Shri Hardeep Singh Vs The State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0100
High Courts01 Nov 2011
Manjit Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0099
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 302, 392
High Courts01 Nov 2011
Kartar Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0098
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 302, 392
High Courts01 Nov 2011
Joginder Pal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0077