High Courts04 Nov 2011
Kishori Lal and others Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0006
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 32 of 152
High Courts03 Nov 2011Dismissed
State of H.P. Vs Sagar Chand and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts03 Nov 2011Allowed
Tirath Ran and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts03 Nov 2011
Hans Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts03 Nov 2011Dismissed
Manohar Lal and another Vs Devender Kumar and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0201
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Nov 2011Allowed
Jagan Nath and others Vs Malook Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0109
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Nov 2011
Ashwani Kumar Vs The State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0107
High Courts03 Nov 2011Allowed
Dr. Anil Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0105
Swamys Compilation of Medical Attendance Rules, 1944 — Rule 2, 8
High Courts03 Nov 2011Dismissed
Kesar Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0104
High Courts03 Nov 2011Dismissed
Jaivir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 50
High Courts03 Nov 2011
Saroj Bala Rathore Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0074
High Courts03 Nov 2011
Vivek Kumar Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0070
High Courts03 Nov 2011
Ram Lal Vs H.P.S.E.B and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0064
High Courts03 Nov 2011Allowed
Kamal Walia Vs Union of India and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0063
High Courts03 Nov 2011Dismissed
Kamlesh Mamgain Vs H.P.S.E.B. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0062
Central Civil Services (Pension) Rules, 1972 — Rule 54(6), 54(7)
High Courts03 Nov 2011Allowed
Biasan Devi Vs Baldev Singh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0060
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts03 Nov 2011Allowed
Nettar Singh and another Vs Brahma Nand
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0059
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 1(3)Constitution of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 37
High Courts03 Nov 2011Dismissed
Vakil Chand Chandel Vs Ajay Kumar and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts03 Nov 2011
Radhika Sharma Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0011
High Courts03 Nov 2011
Rajinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0009