High Courts04 Nov 2011Allowed

State of H.P. Vs Deep Chand

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0204

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 50(1)
High Courts04 Nov 2011Dismissed

State of H.P. Vs Ajmer Singh

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 324