High Courts11 Nov 2011
State of H.P. Vs Raj Kumar and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0048
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 191, 192
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 30 of 152
High Courts09 Nov 2011Allowed
National Insurance Company Ltd. Vs Smt. Usha Devi and Others
High Court Of Himachal Pradesh · (2013) 1 ACC 84 : (2013) ACJ 1646 : (2012) 1 ShimLC 182 : (2012) 2 TAC 853
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011Dismissed
State of H.P. Vs Chander Shekhar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0200
Constitution of India, 1950 — Article 341, 342Criminal Procedure Code, 1973 (CrPC) — Section 313Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts09 Nov 2011
State of H.P. Vs Devinder Kumar and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 341, 354, 506Probation of Offenders Act, 1958 — Section 3
High Courts09 Nov 2011Dismissed
State of H.P Vs Mohan Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0197
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2(17), 2(18), 42(1)
High Courts09 Nov 2011Allowed
Krishan Chand Vs Dr. Y.S. Parmar University and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0192
High Courts09 Nov 2011
Vasudev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0190
High Courts09 Nov 2011
Prithvi singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0188
High Courts09 Nov 2011
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 224
High Courts09 Nov 2011Dismissed
State of H.P. Vs Sanoop Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 506
High Courts09 Nov 2011
Raj Kumar Dogra Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0002
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 465, 468, 471
High Courts09 Nov 2011Dismissed
Rakesh Kumar Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0001
Insecticides Act, 1968 — Section 24(4)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 19(2), 20A, 7Prevention of Food Adulteration Rules, 1955 — Rule 12A, 22, 22B, 22C
High Courts08 Nov 2011Dismissed
Dr. Hans Raj and others Vs The Divisional Manager, Forest Working Division, Kullu and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0195
Arbitration and Conciliation Act, 1996 — Section 34
High Courts08 Nov 2011
Parma Nand Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0193
High Courts08 Nov 2011
Dilver Singh Vs HPSEB Ltd. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0191
High Courts08 Nov 2011Dismissed
M/S Tassu Engineers Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0189
High Courts04 Nov 2011Dismissed
Gurdeep Kaur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 34, 465, 466
High Courts04 Nov 2011Dismissed
Naseeb Chand Punchhi and Others Vs Ramesh Chand Banta
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 500
High Courts04 Nov 2011Dismissed
State of H.P. Vs Piar Chand
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0206
Penal Code, 1860 (IPC) — Section 409
High Courts04 Nov 2011Dismissed
State of H.P. Vs Sunil Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Registration of Births and Deaths Act, 1969 — Section 35