High Courts16 Nov 2011
Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0165
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 28 of 152
High Courts16 Nov 2011
Gopi Chand Negi Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0163
High Courts16 Nov 2011
Sh. Dinesh Kumar Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0162
High Courts16 Nov 2011Dismissed
Sunder Lal Vs State of HP and anr
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0160
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 80Himachal Pradesh Land Revenue Act, 1954 — Section 163, 45
High Courts16 Nov 2011
Bahadur Singh Vs State of H.P. and ors
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0159
High Courts16 Nov 2011
Ravinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0158
High Courts16 Nov 2011
Sohan Lal Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0142
High Courts16 Nov 2011
Dev Prakash Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0136
High Courts16 Nov 2011
Rakesh Awasthi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0135
High Courts16 Nov 2011
Aman Kumar Dogra and others Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0134
High Courts16 Nov 2011
Akshai Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0133
High Courts16 Nov 2011
Suresh Kumar Rana Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0132
High Courts16 Nov 2011
Santosh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0131
High Courts16 Nov 2011
Gagan Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0130
High Courts16 Nov 2011
Rajni Devi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0128
High Courts16 Nov 2011Dismissed
Parkasho Devi Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0127
High Courts16 Nov 2011Dismissed
State of H.P. Vs Sarabjeet Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0092
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1), 50(2), 50(3)
High Courts16 Nov 2011Dismissed
State of H.P. Vs Inder Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0091
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts15 Nov 2011Dismissed
Multan Singh Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0183
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Nov 2011
Hari Mohan Vs Ajay Tyagi and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0182