High Courts17 Nov 2011
The Director, Telecom Project Vs Smt. Neelam Chadha and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0086
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 27 of 152
High Courts17 Nov 2011Allowed
Hem Lata Attri Vs Life Insurance Corporation of India and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0085
High Courts17 Nov 2011Dismissed
State of H.P. Vs Brij Lal and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0034
Criminal Law (Amendment) Act, 1932 — Section 10, 10(2)Penal Code, 1860 (IPC) — Section 147, 323, 325, 34, 341
High Courts17 Nov 2011Allowed
Roshni Devi and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 464Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506
High Courts17 Nov 2011
Vir Singh Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 438, 97, 98Penal Code, 1860 (IPC) — Section 34, 498A, 504, 506
High Courts16 Nov 2011
Mohinder Singh Guleria Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0272
High Courts16 Nov 2011
Nigam Sharma Vs The State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0270
High Courts16 Nov 2011
Kewal Singh and another Vs The H.P. State Electricity Board and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0269
High Courts16 Nov 2011
Smt. Nirmala Devi Vs State of HP and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0268
High Courts16 Nov 2011Dismissed
Sushil Kumar Vs Indian Oil Corporation and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0264
High Courts16 Nov 2011Dismissed
State of H.P. Vs Krishan Lal and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0184
Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 18, 20Penal Code, 1860 (IPC) — Section 120B, 218, 467, 468, 471
High Courts16 Nov 2011
Sh. Rajinder Kumar Negi Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0181
High Courts16 Nov 2011
Sanjay Kumar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0180
Industrial Disputes Act, 1947 — Section 12(4), 12(5), 25B
High Courts16 Nov 2011Dismissed
Sarwar Hussain and Another Vs State of H.P. State of H.P. Vs Hussan Ali and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 319, 319(4)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Nov 2011Dismissed
State of Himachal Pradesh Vs Gopal Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts16 Nov 2011
Vijay Singh Chandel Vs The Principal Secretary (Health) and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0172
High Courts16 Nov 2011
Hukam Chand Vs H.P. State Electricity Board Ltd. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0171
High Courts16 Nov 2011
Khem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0168
High Courts16 Nov 2011
Bhim Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0167
High Courts16 Nov 2011
Parveen Kumar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0166