High Courts18 Nov 2011Dismissed
Dhani Ram and Another Vs Sidharth Acharya
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 133
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 26 of 152
High Courts18 Nov 2011Dismissed
Jitender Mohan Bhardwaj Vs Indian Oil Corporation Limited and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0084
High Courts18 Nov 2011
Meera Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0082
High Courts18 Nov 2011Dismissed
Shri Anant Ram Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0081
High Courts18 Nov 2011Allowed
Ravinder Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0033
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 224, 307
High Courts17 Nov 2011Dismissed
Prem Singh Vs Sanjay Kumar and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0307
Civil Procedure Code, 1908 (CPC) — Section 100, 35A
High Courts17 Nov 2011
Nardu Devi Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0267
High Courts17 Nov 2011
Karam Chand Vs The State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0259
High Courts17 Nov 2011Allowed
Rakesh Kumar Vs H.P. Subordinate Services Selection Board, Hamirpur and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0153
Constitution of India, 1950 — Article 15(3), 15(4), 16(4), 39, 46
High Courts17 Nov 2011Allowed
Mohinder Kumar Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0152
High Courts17 Nov 2011
Kashmir Singh Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0151
High Courts17 Nov 2011
Suraiya Kumari Vs State of Himachal Pradesh and others.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0144
High Courts17 Nov 2011
Manju Sood Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0143
High Courts17 Nov 2011
Piar Chand Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0140
High Courts17 Nov 2011
Paras Ram Vs The State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0139
High Courts17 Nov 2011Dismissed
State of Himachal Pradesh Vs Narender Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 363, 376
High Courts17 Nov 2011Allowed
State of H.P. Vs Kamaldeen and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0093
Penal Code, 1860 (IPC) — Section 304, 34Probation of Offenders Act, 1958 — Section 4
High Courts17 Nov 2011Dismissed
State of Himachal Pradesh Vs Sandeep Kumar and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts17 Nov 2011Dismissed
State of Himachal Pradesh Vs Vijay Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts17 Nov 2011
State of Himachal Pradesh Vs Basti Ram
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0088
Forest Act, 1927 — Section 52APenal Code, 1860 (IPC) — Section 406, 407, 409, 420