High Courts22 Nov 2011Allowed
Vikram Singh Panwar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0263
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 24 of 152
High Courts22 Nov 2011
Ranjeet Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0257
High Courts22 Nov 2011
Jamna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0241
High Courts22 Nov 2011
Jeevan Singh Sharma and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0238
High Courts22 Nov 2011
Renu Bala Katoch Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0236
High Courts22 Nov 2011
Suneel Kumar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0233
High Courts22 Nov 2011
Krishan Dayal Sharm Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0155
High Courts22 Nov 2011
Hem Raj Vs State of H.P and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0154
High Courts22 Nov 2011Allowed
Ravinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0150
Constitution of India, 1950 — Article 14, 16
High Courts22 Nov 2011
Saran Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0149
High Courts22 Nov 2011Dismissed
Dinesh Kumar Vs Pankaj Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0031
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts22 Nov 2011
Mohinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 438Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Penal Code, 1860 (IPC) — Section 336, 34, 379
High Courts22 Nov 2011Allowed
Anita Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439Hindu Marriage Act, 1955 — Section 18Penal Code, 1860 (IPC) — Section 120B, 201, 376(1), 420, 468
High Courts22 Nov 2011
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 12
High Courts22 Nov 2011Dismissed
Harjeet Singh Sodhi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 439Penal Code, 1860 (IPC) — Section 323, 342, 395
High Courts21 Nov 2011Allowed
Tota Ram and others Vs Dumnu Ram and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0309
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 18, 23(1), 30
High Courts21 Nov 2011Dismissed
Gita Ram and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0300
Cinematograph Act, 1918 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 292, 34
High Courts21 Nov 2011
Smt. Shanto Devi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0273
High Courts21 Nov 2011
Naresh Kumar Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0271
Administrative Tribunals Act, 1985 — Section 19
High Courts21 Nov 2011
Parminder Pal Singh and others Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0260
Administrative Tribunals Act, 1985 — Section 19