High Courts28 Nov 2011Dismissed
State of H.P. Vs Suresh Kumar and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 325, 34, 341
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 22 of 152
High Courts28 Nov 2011Allowed
Sunil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0279
Penal Code, 1860 (IPC) — Section 341, 354
High Courts28 Nov 2011Dismissed
Parkasho Devi and others Vs Bhajni Devi (deceased) through her LRs.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0115
Succession Act, 1925 — Section 63
High Courts28 Nov 2011Dismissed
Commissioner of Income Tax, Shimla Vs M/s H.P. Housing Board, Shimla
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0110
Income Tax Act, 1961 — Section 194A, 2(28A)Land Acquisition Act, 1894 — Section 28, 31
High Courts24 Nov 2011
Nisha Kumari Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0231
High Courts24 Nov 2011
Kamla Devi Vs The State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0229
High Courts24 Nov 2011
Tikhu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0219
High Courts24 Nov 2011
Kirpal Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0212
High Courts24 Nov 2011Dismissed
Vasu Dev and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0211
High Courts24 Nov 2011Allowed
Hari Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 374Essential Commodities Act, 1955 — Section 10, 7
High Courts24 Nov 2011Dismissed
State of Himachal Pradesh Vs Lekh Raj @ Lakhu and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 125, 154Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts24 Nov 2011Dismissed
State of H.P. Vs Ramesh Singh @ Ranbir and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Nov 2011
Kusum Violet Vs Union of India and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0119
High Courts23 Nov 2011Dismissed
Bhimi Ram and Others Vs Khekh Ram and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0305
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Nov 2011
Prem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0234
High Courts23 Nov 2011
Mrs. Veena Bhatt Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0227
Constitution of India, 1950 — Article 14, 16
High Courts23 Nov 2011
Vinod Mehta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0226
High Courts23 Nov 2011
Manmohan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0225
High Courts23 Nov 2011
Suresh Pal Malik Vs The State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0224
High Courts23 Nov 2011
Ram Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0223
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Central Civil Services (Pension) Rules, 1972 — Rule 73(1) , 73(2), 73(3)