High Courts30 Nov 2011
Lakhmi Dass Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0319
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 20 of 152
High Courts30 Nov 2011
Nisha Sharma Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0313
High Courts30 Nov 2011
Santosh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0312
High Courts30 Nov 2011
Devki Nandan Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0311
High Courts30 Nov 2011Dismissed
Achhar Singh Vs Sunil Gupta and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0299
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10
High Courts30 Nov 2011Dismissed
Kamla Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0298
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts30 Nov 2011Dismissed
State of H.P. Vs Amar Dev and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0294
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts30 Nov 2011Dismissed
State of H.P. Vs Surinder Singh alias Binder and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 201, 302, 395
High Courts30 Nov 2011Allowed
Sandeep Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0278
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 160
High Courts30 Nov 2011Allowed
Sushil Kumar Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 506
High Courts30 Nov 2011
Gian Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0276
High Courts30 Nov 2011Dismissed
Kamala Devi and Others Vs Savitri Devi and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0113
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts30 Nov 2011Dismissed
Badar Deen Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0112
Constitution of India, 1950 — Article 226
High Courts29 Nov 2011Dismissed
Narain Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0327
High Courts29 Nov 2011Dismissed
Mansa Ram Vs District Horticulture Officer, Chamba
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0324
Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 2011Dismissed
Kishore Kumar Vs District Horticulture Officer, Chamba
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0320
Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 2011
Gorkhi Ram and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0314
High Courts29 Nov 2011
Mast Ram Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0310
Fundamental Rules — Rule 56
High Courts29 Nov 2011Dismissed
Vijay Kumar and others Vs Shri Mohan Chauhan and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0297
High Courts29 Nov 2011Dismissed
State of H.P. Vs Baldev Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0291
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(6)