High Courts02 Dec 2011Allowed
Neena Pathania Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0165
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 18 of 152
High Courts02 Dec 2011Dismissed
State of H.P. Vs Kulvinder Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 279, 337, 338, 388
High Courts02 Dec 2011
Seema Rani Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0086
High Courts02 Dec 2011
Gopal Krishan Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0084
Himachal Pradesh Police Act, 2007 — Section 86(2)
High Courts02 Dec 2011
Inder Parkash Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0002
High Courts02 Dec 2011Allowed
Shital Parkash Sharma Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0001
High Courts01 Dec 2011Dismissed
Hari Singh Vs Surjan Ram and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0308
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 34, 355
High Courts01 Dec 2011
Roshan Lal and Others Vs State of H.P. and Others Maan Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0304
High Courts01 Dec 2011Dismissed
R.K. Raheja and Another Vs Mohammad Salim and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0216
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Dec 2011Dismissed
M.S. Jamwal Vs Om Parkash and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0215
Penal Code, 1860 (IPC) — Section 34, 420, 468
High Courts01 Dec 2011Dismissed
State of H.P. Vs Sabeer
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0211
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2(17), 2(18)
High Courts01 Dec 2011Allowed
M/s. Panna Lal and sons Vs Arun Kumar and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0205
High Courts01 Dec 2011
Nainu Ram Vs Brij Lal and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0202
High Courts01 Dec 2011Dismissed
State of H.P. Vs Balbir Singh and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0200
Penal Code, 1860 (IPC) — Section 34, 342, 363, 366A
High Courts01 Dec 2011Dismissed
Chandu Ram Vs Nathu Ram and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0199
Constitution of India, 1950 — Article 341, 342, 366Criminal Procedure Code, 1973 (CrPC) — Section 313, 372Penal Code, 1860 (IPC) — Section 506
High Courts01 Dec 2011
Sh. Atma Ram Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0194
Mineral Concession Rules, 1960 — Rule 37
High Courts01 Dec 2011
Kulwant Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0192
High Courts01 Dec 2011Dismissed
Shashi Pal Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0191
High Courts01 Dec 2011
Rajinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0189
High Courts01 Dec 2011
Manohar Lal Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0188