High Courts05 Dec 2011Dismissed
State of H.P. Vs Dharam Chand
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 16 of 152
High Courts05 Dec 2011Dismissed
State of H.P. Vs Deep Raj and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 332, 333, 34, 353
High Courts05 Dec 2011
Shri Gurdev Singh Vs Shri Khuswant Mallick and Shri Shekher Mallick
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0207
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2
High Courts05 Dec 2011
Balwant Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0193
High Courts05 Dec 2011
School Management Committee Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0190
High Courts05 Dec 2011
State of H.P. and another Vs Dev Kala
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0184
Land Acquisition Act, 1894 — Section 4, 54
High Courts05 Dec 2011Dismissed
State of H.P. and others Vs Sh. Nitya Nand Negi and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0182
High Courts05 Dec 2011
Rajinder Kaushal and another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0177
High Courts05 Dec 2011Dismissed
Saroj Bala Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0176
Limitation Act, 1963 — Section 5
High Courts05 Dec 2011
Sunil Kumar Bhardwaj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0175
High Courts05 Dec 2011Dismissed
Desh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts05 Dec 2011
State of Himachal Pradesh Vs Vipin Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts05 Dec 2011Dismissed
State of H.P. Vs Budh Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts05 Dec 2011Dismissed
State of H.P. Vs Bam Padha Adak
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(a), 20
High Courts05 Dec 2011Dismissed
State of H.P. Vs Inder Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts05 Dec 2011
Rajesh Kumar Vs State of Himachal Pradesh, Director of Higher Education Himachal Pradesh Shimla - 171001 and Principal Sen. Sec. School Nagrota Surian, District, Kangra (H.P.)
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0003
High Courts03 Dec 2011
Ruma Devi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0173
High Courts02 Dec 2011Dismissed
Mehar Singh Chauhan and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0306
Constitution of India, 1950 — Article 327, 328, 329Delimitation Act, 2002 — Section 10, 10(1), 10(2), 9(2)
High Courts02 Dec 2011
Shanti Swarup Bali Vs HPSEB and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0305
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts02 Dec 2011Dismissed
Prem Chand Vs Union of India and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0302