High Courts07 Dec 2011Dismissed
State of Himachal Pradesh Vs Vipin Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 34, 380, 454, 511
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 14 of 152
High Courts07 Dec 2011Allowed
Rattan Chand Vs HP State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0109
High Courts07 Dec 2011Allowed
Gopal Garg Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0106
Himachal Pradesh Allotment of Government Residences (General Pool) Rules, 1994 — Rule 7, 8.2
High Courts07 Dec 2011
Naresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0104
High Courts07 Dec 2011Dismissed
State of Himachal Pradesh Vs Bahadur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0089
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(5)
High Courts07 Dec 2011Dismissed
State of H.P. Vs Rekha Devi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0088
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(5)
High Courts07 Dec 2011Allowed
Ashok Kumar Barsola Vs H.P. State Electricity Board and Accounts Officer (Pay Fixation) NG (F and A) Wing, HPSEB, Shimla-4, District Shimla.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0072
Constitution of India, 1950 — Article 226
High Courts07 Dec 2011
Smt. Shakuntla Thakur and Others Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0032
High Courts07 Dec 2011
Praveen Kumar Vs UCO Bank
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0029
High Courts07 Dec 2011
Sh. Atama Ram and Ram Dass Vs H.K. Sarvata
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0015
High Courts07 Dec 2011
Shri. Hira Lal Vs Shri. Data Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0014
High Courts07 Dec 2011
Nitu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 366
High Courts06 Dec 2011
Smt.Tara Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0357
Family Pension Rules, 1954 — Rule 14(1)
High Courts06 Dec 2011
Ramesh Kumar Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0350
High Courts06 Dec 2011Allowed
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Dec 2011Dismissed
Shri. Vinod Gambhir Vs Shri. Kailash Behari Bhatnagar and Shri. Kunwar Behari Lal Bhatnagar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0163
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24
High Courts06 Dec 2011Allowed
Shri. Rumi Ram, Shri. Des Raj and Shri. Lekh Raj Vs Shri. Janta Ram alias Jant and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0161
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts06 Dec 2011Dismissed
State of Himachal Pradesh Vs Inderjit
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Dec 2011
Nisha Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 107, 147, 149, 150, 323
High Courts06 Dec 2011
Papu alias Mona Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 498A