High Courts07 Dec 2011
Shri Rajinder Sharma Vs Himachal Pradesh Tourism Development Corporation and Sh. R.L. Sharma, Deputy General Managers
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0360
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 13 of 152
High Courts07 Dec 2011
Seema Sharma and Chetan Lata Vs State of Himachal Pradesh and The Principal, Sarswati Senior Secondary School, Gohar, District Mandi, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0354
High Courts07 Dec 2011
Smt. Santosh Kumari Wd/ of late Sh. Bhoop Singh Vs State of H.P, , Abha Devi and Pushpa Devi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0353
High Courts07 Dec 2011
Banti Giri Cheli Shri Lal Giri Mahant Vyas Goofa, Bilaspur, District Bilaspur, Himachal Pradesh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0348
Endowments Act, 1984 — Section 29(1)
High Courts07 Dec 2011
Sudesh Kumar Vs State of Himachal Pradesh, The Director, Department of Elementary/Higher Education, Himachal Pradesh, Shimla-1, Principal, GSSS Kaza, Tehsil Kaza, Distt. Lahul Spiti, H.P. and Treasury Officer concerned, Kaza, Tehsil Kaza, Distt. Lahul Spiti, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0343
High Courts07 Dec 2011
Rajeev Kumar, Chinta Devi, Om Parshad and Surjeet Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0342
High Courts07 Dec 2011
Asha Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0341
High Courts07 Dec 2011
Savita Kumari and Jyoti Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0340
High Courts07 Dec 2011
Sita Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0339
High Courts07 Dec 2011
Smt. Shakuntla Thakur and Others Vs The State of Himachal Pradesh and The Director of Elementary Education, Himachal Pradesh Shimla-2
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0338
High Courts07 Dec 2011
Amit Patial Vs State of H.P., Director of Higher Education, Himachal Pradesh, Shimla-171 003 and Himachal Pradesh Subordinate Service Selection Board, Hamirpur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0285
High Courts07 Dec 2011
Prem Chand Vs Sh. Amar Singh Ditta and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0275
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts07 Dec 2011Dismissed
Kameshwar and Others Vs The Collector, Mandi, District Mandi H.P., Assistant Engineer, I and PH Sub Division, Gohar, District Mandi (HP) and Jethu
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0270
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts07 Dec 2011
Purshottam Ram and Others Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0260
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Dec 2011Allowed
Lata Devi Vs Hira Singh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0234
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Dec 2011Dismissed
State of Himachal Pradesh Vs Ram Dayal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 2011Allowed
Shri Karam Chand and Shri Nikka Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0232
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 4, 4(1), 48, 48(1), 6
High Courts07 Dec 2011Dismissed
State of Himachal Pradesh Vs Jaswant Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0164
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts07 Dec 2011Dismissed
State of Himachal Pradesh Vs Narinder Singh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 201, 304, 304A, 34
High Courts07 Dec 2011Dismissed
State of Himachal Pradesh Vs Prem Pal Singh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323