High Courts09 Dec 2011Dismissed

Sh. Hari Ram Vs Sh. Narpat Ram

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0139

Himachal Pradesh Registration of Money Lenders Act, 1976 — Section 2(9), 3Penal Code, 1860 (IPC) — Section 420
High Courts09 Dec 2011Dismissed

Mohd. Quarban Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 438Motor Vehicles Act, 1988 — Section 181, 187Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15